Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 26 — The Board of Studies.

The Rajiv Gandhi University Act, 2006

The constitution, powers and functions of the Board of Studies shall be prescribed by the Statutes.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›