Section 11 — Officers of the University.
The Rajiv Gandhi University Act, 2006
The following shall be the officers of the University:-- (1) the Chancellor; (2) the Vice-Chancellor; (3) the Pro-Vice-Chancellor; (4) the Deans of Faculties; (5) the Registrar; (6) the Finance Officer; (7) the Controller of Examinations; (8) the Librarian; and (9) such other officers as may be declared by the Statutes to be officers of the University.Open in Lexace · Ask the AI about this section
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