Section 28 — Prohibition of practice.
The Civil Liability for Nuclear Damage Act, 2010
On ceasing to hold office, the Chairperson or a Member shall not appear, act or plead before the Commission.Open in Lexace · Ask the AI about this section
On ceasing to hold office, the Chairperson or a Member shall not appear, act or plead before the Commission.Open in Lexace · Ask the AI about this section