LexSection 30A — Omitted.
The National Institutes of Technology, Science Education and Research Act, 2007
[30A. Establishment of Council for the Institutes of Second ScheduleIns.] Ins. by the National Institutes of Technology (Amendment) Act , 2012 (28 of 2012), s. 9 ( w.e.f. 7-6-2012) and omitted by the National Institutes of Technology, Science Education and Research (Amendment) Act, 2014 (9 of 2014), s . 8 ( w.e.f. 4-3-2014).Open in Lexace · Ask the AI about this section