LexSection 24 — Appointments.
The National Institutes of Technology, Science Education and Research Act, 2007
All appointments of the staff of every Institute, except that of the Director 1 ***, shall be made in accordance with the procedure laid down in the Statutes, by-- (a) the Board, if the appointment is made on the academic staff in the post of Lecturer or above or if the appointment is made on the non-academic staff in any cadre the maximum of the pay scale for which exceeds rupees ten thousand five hundred; (b) the Director, in any other case.Open in Lexace · Ask the AI about this section