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Section 1 — Short title, extent and commencement.

The Collection of Statistics Act, 2008
(1) This Act may be called the Collection of Statistics Act, 2008. 1 [(2) It extends to the whole of India: 2 * * * * *]. (3) It shall come into force on such date 3 as the Central Government may, by notification in the Official Gazette, appoint.

Official Hindi (PDF) ↗

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