Section 9 — Officers of University.
The Central Universities Act, 2009
The following shall be the officers of the University, namely:-- 1. The Chancellor; 2. The Vice-Chancellor; 3. The Pro-Vice-Chancellor; 4. The Deans of Schools; 5. The Registrar; 6. The Finance Officer; 7. The Controller of Examination; 8. The Librarian; and 9. Such other officers as may be declared by the Statutes to be the officers of the UniversityOpen in Lexace · Ask the AI about this section
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