LexSection 20 — Distribution of business among the Benches.
The Armed Forces Tribunal Act, 2007
The Chairperson may make provisions as to the distribution of the business of the Tribunal among its Benches.Open in Lexace · Ask the AI about this section
The Chairperson may make provisions as to the distribution of the business of the Tribunal among its Benches.Open in Lexace · Ask the AI about this section