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Section 10 — Salaries, allowances and other terms and conditions of service of Chairperson and other Members.

The Armed Forces Tribunal Act, 2007
The salaries and allowances payable to, and the other terms and conditions of service (including pension, gratuity and other retirement benefits) of, the Chairperson and other Members shall be such as may be prescribed by the Central Government: Provided that neither the salary and allowances nor the other terms and conditions of service of the Chairperson and other Members shall be varied to their disadvantage after their appointment.

Official Hindi (PDF) ↗

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