Section 44 — Functions of Board.
The Actuaries Act, 2006
The Board shall perform the following functions, namely:-- (a) to fix standards for the services provided by the members of the Institute; (b) to review the quality of services provided by the members of the Institute including actuarial audit services; and (c) to guide the members of the Institute to improve the quality of services and adherence to the various statutory and other regulatory requirements.Open in Lexace · Ask the AI about this section