LexSection 315 — Duties of police officers.
The Cantonments Act, 2006
It shall be the duty of all police officers to give immediate information to the Board of the commission of, or attempt to commit any offence against the provisions of this Act or of any rule or bye-law made thereunder, and to assist all cantonment officers and employees in the exercise of their lawful authority.Open in Lexace · Ask the AI about this section