Section 291 — Traffic rule of the road.
The Cantonments Act, 2006
Whoever in driving, leading or propelling a vehicle along a street fails, except in a case of actual necessity,-- (a) to keep to the left when passing a vehicle coming from the opposite direction; or (b) to keep to the right when passing a vehicle going in the same direction as himself, shall be punishable with fine which may extend to five hundred rupees.Open in Lexace · Ask the AI about this section
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