LexSection 288 — Saving of articles sold or supplied for medicinal purposes.
The Cantonments Act, 2006
The foregoing provisions of this Chapter shall not apply to the sale or supply of any article in good faith for medicinal purposes by a medical practitioner, chemist or druggist authorised in this behalf by a general or special order of the Officer Commanding the station.Open in Lexace · Ask the AI about this section