Section 260 — Group Housing Schemes.
The Cantonments Act, 2006
A Board, may in accordance with the bye-laws framed for the purpose, allow the Group Housing Schemes for construction of houses.Open in Lexace · Ask the AI about this section
A Board, may in accordance with the bye-laws framed for the purpose, allow the Group Housing Schemes for construction of houses.Open in Lexace · Ask the AI about this section