Section 25 — Setting up of endowment fund.
The Rajiv Gandhi Institute of Petroleum Technology Act, 2007
Notwithstanding anything contained in section 24, the Institute may,-- (a) set up an endowment fund and any other fund for a specified purpose; and (b) transfer money from its fund to the endowment fund or any other fund.Open in Lexace · Ask the AI about this section
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