Section 14 — Authorities of Institute.
The Rajiv Gandhi Institute of Petroleum Technology Act, 2007
The following shall be the authorities of the Institute, namely:-- (a) the General Council; (b) the Board of Governors; (c) the Senate; and (d) such other authorities as may be declared by the Statutes to be the authorities of the Institute.Open in Lexace · Ask the AI about this section
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