LexSection 6 — Joint responsibility of State Government and Central Government in rural electrification.
The Electricity Act, 2003
1 [ 6. Joint responsibility of State Government and Central Government in rural electrification. –The concerned State Government and the Central Government shall jointly endeavour to provide access to electricity to all areas including villages and hamlets through rural electricity infrastructure and electrification of households.]Open in Lexace · Ask the AI about this section