LexSection 184 — Provisions of Act not apply in certain cases.
The Electricity Act, 2003
The provisions of this Act shall not apply to the Ministry or Department of the Central Government dealing with Defence, Atomic Energy or such other similar Ministries or Departments or undertakings or Boards or institutions under the control of such Ministries or Departments as may be notified by the Central Government.Open in Lexace · Ask the AI about this section