LexSection 159 — Protection of railways, highways, airports and canals, docks, wharfs and piers.
The Electricity Act, 2003
No person shall, in the generation, transmission, distribution, supply or use of electricity, in any way injure any railway, highway, airports, tramway, canal or water-way or any dock, wharf or pier vested in or controlled by a local authority, or obstruct or interfere with the traffic on any railway, airway, tramway, canal or water-way.Open in Lexace · Ask the AI about this section