LexSection 151A — Power of police to investigate.
The Electricity Act, 2003
1 [ 151A. Power of police to investigate. --For the purposes of investigation of an offence punishable under this Act, the police officer shall have all the powers as provided in Chapter XII of the Code of Criminal Procedure, 1973 (2 of 1974).]Open in Lexace · Ask the AI about this section