LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 141 — Extinguishing public lamps.

The Electricity Act, 2003
Whoever, maliciously extinguishes any public lamp shall be punishable with fine which may extend to two thousand rupees.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›