LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 34 — Amendment of certain enactments.

The Credit Information Companies (Regulation) Act, 2005.
The enactments mentioned in the Schedule to this Act shall be amended in the manner specified therein.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›