LexSection 4 — Amendment of First Schedule to the Constitution.
The Uttaranchal (Alteration of Name) Act, 2006
In the First Schedule to the Constitution, under the heading "I. THE STATES", in entry 27, under the column " Name ", for the word "Uttaranchal", the word "Uttarakhand" shall be substituted.Open in Lexace · Ask the AI about this section