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Section 36A — Measures to be taken by National Biodiversity Authority.

The Biological Diversity Act, 2002
1 [36A. Measures to be taken by National Biodiversity Authority. --The Central Government may authorise National Biodiversity Authority or any other organisation to take any measure necessary to monitor and regulate within the territory of India, the access and utilisation of biological resources obtained from a foreign country in order to meet the international obligations to which India is a signatory.

Official Hindi (PDF) ↗

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