Section 104 — Presiding officer.
The Assam Rifles Act, 2006
At every General Assam Rifles Court or Petty Assam Rifles Court, the senior member shall be the presiding officer.Open in Lexace · Ask the AI about this section
At every General Assam Rifles Court or Petty Assam Rifles Court, the senior member shall be the presiding officer.Open in Lexace · Ask the AI about this section