Section 33 — [Omitted.].
The Prevention of Money-Laundering Act, 2002
[ Member to act as Chairperson in certain circumstances .] Omitted by s. 232, ibid. (w.e.f. 1-6-2016) .Open in Lexace · Ask the AI about this section
[ Member to act as Chairperson in certain circumstances .] Omitted by s. 232, ibid. (w.e.f. 1-6-2016) .Open in Lexace · Ask the AI about this section