LexSection 31 — Power of Institute to grant degrees, etc.
The National Institute of Fashion Technology Act, 2006
The Institute shall have the power to grant degrees, diplomas, certificates and other academic distinctions under this Act, which shall be equivalent to such corresponding degrees, diplomas, certificates and other academic distinctions granted by any University or Institute established or incorporated under any other law for the time being in force.Open in Lexace · Ask the AI about this section