LexSection 17 — Repealed.
The Army and Air Force (Disposal of Private Property) Act, 1950
[Repeals.]--Rep. by the Repealing and Amending Act, 1957 (36 of 1957), s. 2 and the First Schedule.Open in Lexace · Ask the AI about this section
[Repeals.]--Rep. by the Repealing and Amending Act, 1957 (36 of 1957), s. 2 and the First Schedule.Open in Lexace · Ask the AI about this section