Section 15 — Bar of jurisdiction.
The Control of National Highways (Land and Traffic) Act, 2002
βOmitted by the Tribunal Reforms Act, 2021 (33 of 2021), s. 24 (w.e.f. 4-4- 2021).Open in Lexace · Ask the AI about this section
βOmitted by the Tribunal Reforms Act, 2021 (33 of 2021), s. 24 (w.e.f. 4-4- 2021).Open in Lexace · Ask the AI about this section