LexSection 1 — Short title and commencement.
The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003
(1) This Act may be called the Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003. (2) It shall come into force on such date 1 as the Central Government may, by notification, appoint.Open in Lexace · Ask the AI about this section