Section 50 — Act to apply for offence or contravention committed outside India.
The Telecommunications Act, 2023.
This Act shall apply to any offence committed or contravention made outside India by any person if the act or conduct constituting such offence or contravention involves a telecommunication service provided in India, or telecommunication equipment or telecommunication network located in India.Open in Lexace · Ask the AI about this section
Lex