Section 9 — Cognizable offences.
The Public Examinations (Prevention of Unfair Means) Act, 2024
All offences under this Act, shall be cognizable, non-bailable and non-compoundable.Open in Lexace · Ask the AI about this section
All offences under this Act, shall be cognizable, non-bailable and non-compoundable.Open in Lexace · Ask the AI about this section