Section 53J — Omitted.
The Competition Act, 2002
1 [ 2 53J. [Member of Appellate Tribunal to act as its Chairperson in certain cases.] Omitted by s . 171, ibid . ( w.e.f . 26-5-2017).]Open in Lexace · Ask the AI about this section
1 [ 2 53J. [Member of Appellate Tribunal to act as its Chairperson in certain cases.] Omitted by s . 171, ibid . ( w.e.f . 26-5-2017).]Open in Lexace · Ask the AI about this section