Section 7A — Audit of documents, etc., maintained in electronic form.
The Information Technology Act, 2000
1 [7A. Audit of documents, etc., maintained in electronic form. --Where in any law for the time being in force, there is a provision for audit of documents, records or information, that provision shall also be applicable for audit of documents, records or information processed and maintained in the electronic form.]Open in Lexace · Ask the AI about this section
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