Section 52A — [Omitted.].
The Information Technology Act, 2000
1 [ 52A. [Powers of superintendence, direction, etc. ] Omitted by s. 169, ibid . ( w.e.f . 26-5-2017).]Open in Lexace · Ask the AI about this section
1 [ 52A. [Powers of superintendence, direction, etc. ] Omitted by s. 169, ibid . ( w.e.f . 26-5-2017).]Open in Lexace · Ask the AI about this section