Section 51 — [Omitted.].
The Information Technology Act, 2000
1 [ 51. [Term of office, conditions of service, etc., of Chairperson and Members. ] Omitted by s. 169, ibid . ( w.e.f . 26-5-2017).]Open in Lexace · Ask the AI about this section
1 [ 51. [Term of office, conditions of service, etc., of Chairperson and Members. ] Omitted by s. 169, ibid . ( w.e.f . 26-5-2017).]Open in Lexace · Ask the AI about this section