Section 49 — [Omitted.].
The Information Technology Act, 2000
1 [49. [Composition of Cyber Appellate Tribunal.] Omitted by the Finance Act , 2017 (7 of 2017), s. 169 ( w.e.f . 26-5-2017).]Open in Lexace · Ask the AI about this section
1 [49. [Composition of Cyber Appellate Tribunal.] Omitted by the Finance Act , 2017 (7 of 2017), s. 169 ( w.e.f . 26-5-2017).]Open in Lexace · Ask the AI about this section