Section 1 — Short title and commencement.
The Inter-Services Organisations (Command, Control and Discipline) Act, 2023
(1) This Act may be called the Inter-services Organisations (Command, Control and Discipline) Act, 2023. (2) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint.Open in Lexace · Ask the AI about this section
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