LexSection 6 — Prohibition of organisation, etc., of lottery.
The Lotteries (Regulation) Act, 1998
The Central Government may, by order published in the Official Gazette, prohibit a lottery organised, conducted or promoted in contravention of the provisions of section 4 or where tickets of such lottery are sold in contravention of the provisions of section 5.Open in Lexace · Ask the AI about this section