Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 26 — Member to act as Chairperson in certain circumstances.

The Foreign Exchange Management Act, 1999

26. [Member to act as Chairperson in certain circumstances.] Omitted by s . 165, ibid . ( w.e.f . 26-5-2017).

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›