Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 20 — Omitted.

The Foreign Exchange Management Act, 1999

20. [Composition of Appellate Tribunal.] Omitted by the finance Act , 2017 (7 of 2017), s . 165 ( w.e.f . 26-5-2017).

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›