Section 19 — Authorities of the University.
The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996
The following shall be the authorities of the University:-- (1) the Court; (2) the Executive Council; (3) the Academic Council; (4) the Board of Studies; (5) the Finance Committee; and (6) such other authorities as may be declared by the Statutes to be the authorities of the University.Open in Lexace · Ask the AI about this section