Section 268 — Prohibition in respect of air pollutant.

The New Delhi Municipal Council Act, 1994
No owner or occupier of any premises shall allow or cause to be allowed any air pollutant above the standards, laid down under clause (g) of sub-section (1) of section 17 of the Air (Prevention and Control of Pollution) Act, 1981 (14 of 1981).

Official Hindi (PDF) ↗

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