LexSection 93 — Bar to compromise of suits by or against mutawalli
The Waqf Act, 1995
No suit or proceeding in any court by or against the mutawalli of a 1 [waqf] relating to title to 1 [waqf] property or the rights of the mutawalli shall be compromised without the sanction of the Board.Open in Lexace · Ask the AI about this section