Section 87 — Omitted.
The Waqf Act, 1995
[ Bar to the enforcement of right on behalf of unregistered 1 [auqaf].] Omitted by the Wakf (Amendment) Act, 2013 (27 of 2013), s. 47 (w.e.f. 1-11-2013).Open in Lexace · Ask the AI about this section
[ Bar to the enforcement of right on behalf of unregistered 1 [auqaf].] Omitted by the Wakf (Amendment) Act, 2013 (27 of 2013), s. 47 (w.e.f. 1-11-2013).Open in Lexace · Ask the AI about this section