Section 41 — Power to cause registration of waqf and to amend register.
The Waqf Act, 1995
41. Power to cause registration of 1 [waqf] and to amend register. --The Board may direct a mutawalli to apply for the registration of a 1 [waqf], or to supply any information regarding a 1 [waqf] or may itself cause the 1 [waqf] to be registered or may at any time amend the register of 2 [auqaf].Open in Lexace · Ask the AI about this section
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