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Section 3D — Declaration of protected monument or protected area as waqf to be void.

The Waqf Act, 1995
1 [ 3D. Declaration of protected monument or protected area as waqf to be void.--- Any declaration or notification issued under this Act or under any previous Act in respect of waqf properties shall be void, if such property was a protected monument or protected area under the Ancient Monuments Preservation Act, 1904 (7 of 1904) or the Ancient Monuments and Archaeological Sites and Remains Act, 1958 (24 of 1958), at the time of such declaration or notification.]

Official Hindi (PDF) ↗

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