Section 20A — Omitted.
The Waqf Act, 1995
[ Removal of Chairperson by vote of no confidence ].--- Omitted by the Waqf (Amendment) Act, 2025 (14 of 2025), s. 15 (w.e.f. 08-04-2025).Open in Lexace · Ask the AI about this section
[ Removal of Chairperson by vote of no confidence ].--- Omitted by the Waqf (Amendment) Act, 2025 (14 of 2025), s. 15 (w.e.f. 08-04-2025).Open in Lexace · Ask the AI about this section