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Section 104 — Omitted.

The Waqf Act, 1995
[ Application of Act to properties given or donated by persons not professing Islam for support of certain 1 [waqf]].--- Omitted by the Waqf (Amendment) Act, 2025 (14 of 2025), s. 43 (w.e.f. 08-04-2025).

Official Hindi (PDF) ↗

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