Section 18 — Search-cum-Selection Committee for appointment of President and Members.
The National Dental Commission Act, 2023
The Central Government shall appoint the President and Members of the Autonomous Boards, except Members referred to in sub-section (5) of section 17, on the recommendations made by the Search-cum-Selection Committee constituted under section 5 in accordance with the procedure specified in that section.Open in Lexace · Ask the AI about this section
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